Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] Nagpur Province - Section Section 16 in The City of Nagpur Corporation Act, 1948 16. [ Publication of names of Councillors in the Official Gazette. [Section 16 was substituted by Maharashtra 12 of 1998, Section 4.] - The names of all persons elected to be the Councillors shall be published by the State Election Commissioner in the Official Gazette.]
