Allahabad High Court
Dscl Sugar Hariawan,Hardoi Thru ... vs Union Of India, Ministry Of Finance ... on 12 July, 2011
Author: Devi Prasad Singh
Bench: Devi Prasad Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 27 Case :- MISC. BENCH No. - 5354 of 2011 Petitioner :- Dscl Sugar Hariawan,Hardoi Thru Dy.General Manager Respondent :- Union Of India, Ministry Of Finance Revenue & Ors. Petitioner Counsel :- Anoop Kumar,K.D. Nag Respondent Counsel :- A.S.G. Hon'ble Devi Prasad Singh,J.
Hon'ble Dr. Satish Chandra,J.
Two weeks further time is allowed to file counter affidavit and a week's time is allowed to file rejoinder affidavit.
List immediately after three weeks.
Sri S.S. Chauhan appears in one of the connected petitions.
Interim order shall continue till the next date of listing.
Order Date :- 12.7.2011 Rajneesh AR-PS)