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State of Maharashtra - Section

Section 18 in The Maharashtra State Board Of Nursing And Paramedical Education Act, 2013

18. Power to invite experts and officers at meetings.-

The Board may invite any person who in its opinion is an expert in the field of education or any officer of the Government to attend its meeting or of its Committees, if the subject with which the expert or officer is concerned is likely to come up for discussion or consideration at such meeting.