Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act] State of Telangana - Subsection Section 4(2)(xvi) in Jawaharlal Nehru Architecture and Fine Arts University Act, 2008 (xvi)to provide for the printing and publication of research and other works which may be issued by the University;