Delhi High Court - Orders
Govinda And Ors vs Government Of Nct Of Delhi & Anr on 12 May, 2023
$~45
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 6312/2023
GOVINDA AND ORS. ..... Petitioners
Through: Mr. V.K. Tandon, Advocate
versus
GOVERNMENT OF NCT OF DELHI & ANR. ..... Respondents
Through: Mr. Rishi Kant Singh, Advocate for
R-1
Mr. Sanjay Katyal, Standing Counsel
with Mr. Nihal Singh, Advocate for
R-2 with Mr. Gulshan Gawri, Officer,
DDA
CORAM:
HON'BLE MS. JUSTICE TARA VITASTA GANJU
ORDER
% 12.05.2023 [Physical Hearing/Hybrid Hearing (as per request)] CM No.24749/2023 (Exemption)
1. Allowed subject to all just exceptions. W.P.(C) 6312/2023
2. List the petition on 31.05.2023 along with WP(C) Nos.6225/2023, 6290/2023, 6291/2023, 6303/2023 and 6360/2023.
TARA VITASTA GANJU, J MAY 12, 2023/yg Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:YASHPAL GROVER Signing Date:15.05.2023 16:43:16