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State of Madhya Pradesh - Section

Section 183 in The M.P. Municipal Accounts Rules, 1971

183.

For the purpose of these rules, the average life of parts of plant shall be estimated as follows :-
  Years
Small light oil engines 8
Light engines of bigger size 8
Crude oil heavy engines 20
Light high speed steam engines 15
Heavy high speed steam engines 20
Heavy slow speed steam engines 30
Light reciprocating pumps 15
Heavy reciprocating pumps 30
Small high speed centrifugal pumps 15
Large high speed centrifugal pumps 20
Slow speed centrifugal pumps 25
Boilers Lancashire or Cornish 30
Small tubular boilers 15
Steel filter shells 20
Tube wells 10
Electric motors 20
Mechanical filter parts 15
Pipe or pipe lines 20
The average life of a plant shall be calculated in the following manner :-Example. - Suppose the Council has the plant mentioned below :-
Plant Cost Rs.   Life year
Electric Motor 7520 X 20 = 150000
Centrifugal pumps 4000 X 25 = 100000
Filter parts (including Chlorinator. 12000 X 15 = 180000
Total.... 23520 = 430000
    = 430000
Therefore the average life of the whole plant would be 23,520 18 years