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State of Bihar - Section

Section 22 in The Bihar Electricity Duty Rules, 1949

22. Punishment.

- Any person contravening any provision of these Rules, shall be, punishable with fine which may extend to one thousand rupees.Form IApplication for Registration.(See Rule 3)To,The Superintendent of Commercial Taxes........................CircleI............ son of............... on behalf of the assessee, whose particulars are detailed below, hereby apply for registration under rule 3 of the Bihar Electricity Duty Rules, 1949-