Rajasthan High Court - Jaipur
Deepak Bhai Patel Son Of Late Shri Mano ... vs State Of Rajasthan on 8 September, 2021
Author: Satish Kumar Sharma
Bench: Satish Kumar Sharma
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous (Petition) No. 4322/2021
Deepak Bhai Patel Son Of Late Shri Mano Bhai Patel
----Petitioner
Versus
State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Ravindra Paliwal for Mr. Nitin Kumar Sharma For Respondent(s) : Mr. Riyasat Ali, PP HON'BLE MR. JUSTICE SATISH KUMAR SHARMA Order 08/09/2021 List the matter after six weeks, as prayed.
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