Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 82(2)] [Section 82] [Entire Act]

State of Punjab - Subsection

Section 82(2)(i) in Punjab Gram Panchayat Act, 1952

(i)teh-bazari from the shop-keepers in fairs other than cattle fairs;