Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 8 in Tamil Nadu Panchayats (Interpellation of President of Village Panchayat by The Members) Rules, 1999 8. Bar on discussion of answered questions. - No discussion shall be permitted in respect of any question or of any answer given to a question, asked under these rules.
