Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 55] [Entire Act] State of Goa - Subsection Section 55(2) in The Goa Panchayat and Zilla Panchayat (Election Procedure) Rules, 1996 (2)No Ballot papers shall be rejected otherwise than on any of the grounds enumerated in sub-rule (1).
