Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 47] [Entire Act] State of Maharashtra - Subsection Section 47(2) in Maharashtra Industrial Development Act, 1961 (2)The Corporation or the authorised person may at any time enter upon any land in any such area and in such event the provisions of section 48 shall mutatis mutandis apply.
