Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 495] [Entire Act] State of Odisha - Subsection Section 495(ii) in The Orissa Municipal Corporation Act, 2003 (ii)any area in excess of this may be granted at such rates as may be decided by the Corporation; and
