Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Maharashtra - Subsection

Section 16(h) in Maharashtra Horticulture Development Corporation Act, 1984

(h)subject to previous permission of the State Government, to delegate any of its powers generally or specially to any of committees or officers, and to permit them to re-delegate specific powers to their subordinates;