Punjab-Haryana High Court
Jagdish Singh vs Pspcl And Anr on 28 March, 2018
Author: Arun Palli
Bench: Arun Palli
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
Date of Decision : 28.03.2018
CWP No.7840 of 2018
Jagdish Singh
......Petitioner
Versus
Punjab State Power Corporation Limited and another
...... Respondents
CORAM: HON'BLE MR. JUSTICE ARUN PALLI
Present: Mr. Kanwaljeet Singh, Advocate for the petitioner.
ARUN PALLI, J. (Oral)
For orders see, CWP No.7837 of 2018, titled as Som Singh Vs. Punjab State Power Corporation Limited and another.
28.03.2018 ( ARUN PALLI )
Manoj Bhutani JUDGE
Whether speaking/reasoned Yes/No
Whether reportable Yes/No
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