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[Cites 1, Cited by 1]

Punjab-Haryana High Court

Jagdish Singh vs Pspcl And Anr on 28 March, 2018

Author: Arun Palli

Bench: Arun Palli

           IN THE HIGH COURT OF PUNJAB AND HARYANA
                        AT CHANDIGARH

                                          Date of Decision : 28.03.2018
                                          CWP No.7840 of 2018
Jagdish Singh
                                                              ......Petitioner
                            Versus

Punjab State Power Corporation Limited and another
                                                 ...... Respondents


CORAM: HON'BLE MR. JUSTICE ARUN PALLI

Present:        Mr. Kanwaljeet Singh, Advocate for the petitioner.

ARUN PALLI, J. (Oral)

For orders see, CWP No.7837 of 2018, titled as Som Singh Vs. Punjab State Power Corporation Limited and another.




28.03.2018                                             ( ARUN PALLI )
Manoj Bhutani                                               JUDGE
                      Whether speaking/reasoned        Yes/No
                      Whether reportable               Yes/No




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