Supreme Court - Daily Orders
Rakesh Kumar Mahajan vs Commissioner Of Income Tax on 28 April, 2017
Bench: R.K. Agrawal, Abhay Manohar Sapre
ITEM NO.21+57 COURT NO.9 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Item No.21
Petition for Special Leave to Appeal (C)......CC No.8654/2017
(Arising out of impugned final judgment and order dated 09/09/2015
in ITA No.55/2009 passed by the High Court Of Himachal Pradesh At
Shimla)
RAKESH KUMAR MAHAJAN Petitioner(s)
VERSUS
COMMISSIONER OF INCOME TAX Respondent(s)
(with appln. (s) for c/delay in filing SLP and c/delay in refiling
SLP)
WITH
Item No.57
SLP (C)...CC No.9026/1017
(with appln. (s) for c/delay in filing SLP and c/delay in refiling
SLP and office report)
Date : 28/04/2017 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE R.K. AGRAWAL
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s) Mr. Praveen Swarup,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
At the request of learned counsel for the petitioner, seeking adjournment on account of personal difficulty of the arguing counsel, list these matters on 05.05.2017.
(ASHA SUNDRIYAL) (CHANDER BALA)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
ASHA SUNDRIYAL
Date: 2017.04.28
17:16:14 IST
Reason: