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[Section 3]
[Entire Act]
State of Madhya Pradesh - Subsection
Section 3(1) in M.P. Recognition of Secondary and Higher Secondary School Rules, 2017
| 1 | Minister, Government of Madhya Pradesh, SchoolEducation Department, | - | Chairman |
| 2 | Chairman, Board of Secondary Education, MadhyaPradesh | - | Member |
| 3 | The Principal Secretary/Secretary, Government ofMadhya Pradesh, School Education Department | - | Member |
| 4 | Commissioner, Directorate of PublicInstructions, Madhya Pradesh | - | Member |
| 5 | Joint Director, Directorate Public Instructions,as authorized for this task by the Commissioner, PublicInstructions | - | Member Secretary |