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State of Andhra Pradesh - Section

Section 86 in Andhra Pradesh (Telangana Area) Land Revenue Act, 1317

86. Preparation of register.

(1)The Survey Officer shall, at each settlement, prepare a separate register for each village showing the area and assessment of each number together with the name of the pattadar. This register and other records shall be prepared in accordance with the rules made by the Government by notification.
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