Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Himachal Pradesh - Subsection Section 18(1) in H.P. Agricultural and Horticultural Produce Marketing (Development And Regulation) Act, 2005 (1)The State Government may delegate to the Board any of powers conferred on it by or under this Act except power to make rules.
