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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Maharashtra - Subsection

Section 11(4) in Maharashtra Co-operative Societies (Election to Committee) Rules, 2014

(4)The copies of the final list of voters shall be displayed on the notice board of the District Co-operative Election Officer and also on the notice board of the society at least ten days before the declaration of the election programme and in no case later than fifteen days from the finalization of claims and objections .The District Co-operative Election Officer may also cause it to be published on the official website of the SCEA, if any.