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State of Haryana - Section

Section 14 in The Faridabad Complex Water-Supply Bye-laws

14. Position of meters.

- (i) Every mater shall be placed as near to the stop cock as possible and in a position where it can be conveniently examined. The position shall be selected by the Administration, who shall have exclusive control of meter and stop cock.
(ii)An account of the service and cost of repairs of the meters installed by the Administration, shall be kept in Form C given in Schedule A.