Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 500] [Entire Act] State of Assam - Subsection Section 500(3) in The Assam Excise Rules, 2016 (3)Supply of spirit for the manufacture of chemicals, medicated articles, etc., or for other industrial purposes;
