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[Cites 0, Cited by 0] [Section 355] [Entire Act]

State of Jharkhand - Subsection

Section 355(vi) in Bihar Education Code, 1961

(vi)The Secretary shall exercise the power of granting leave to teachers given by rule 351(b) and, in cases where he grants leave other than casual leave in accordance with that rule, shall have power to make temporary arrangements in place of the absentee.