Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 16]

Allahabad High Court

U.P.State Road Transport Corp. Through ... vs Sabir Ali And 2 Ors. on 21 January, 2010

Court No. - 19

Case :- FIRST APPEAL FROM ORDER No. - 641 of 2007

Petitioner :- U.P.State Road Transport Corp. Through Its G.M. Lko.
Respondent :- Sabir Ali And 2 Ors.
Petitioner Counsel :- Prabhat Tewari

Hon'ble S.C. Chaurasia,J.

List has been revised.

None appears on behalf of the respondents. The learned counsel for the appellant prays for adjournment to prepare the case.

List in the next cause list. Interim order, if any, shall continue till the next date of listing. Order Date :- 21.1.2010 psd