Allahabad High Court
U.P.State Road Transport Corp. Through ... vs Sabir Ali And 2 Ors. on 21 January, 2010
Court No. - 19 Case :- FIRST APPEAL FROM ORDER No. - 641 of 2007 Petitioner :- U.P.State Road Transport Corp. Through Its G.M. Lko. Respondent :- Sabir Ali And 2 Ors. Petitioner Counsel :- Prabhat Tewari Hon'ble S.C. Chaurasia,J.
List has been revised.
None appears on behalf of the respondents. The learned counsel for the appellant prays for adjournment to prepare the case.
List in the next cause list. Interim order, if any, shall continue till the next date of listing. Order Date :- 21.1.2010 psd