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[Cites 0, Cited by 0] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(3) in The Central Electricity Regulatory Commission (Procedure, Terms and Conditions for Grant of Trading Licence and other Related Matters) Regulations, 2009

(3)The Commission shall serve a notice, of revocation upon the licensee and fix ; a date on which the revocation shall take effect.Chapter-VI Miscellaneous