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State of Punjab - Section
Section 10 in The Punjab School Education Board (Medical Attendance) Regulations, 1979
10.
When the Medical Officer of the Board is called to attend at the residence of an employee for consultation/or treatment on account of his own illness and/or the illness on a member of his family, a visiting fee will be paid by the employee as follows:Fee for visit| Ist division | 60% of the aggregate marks or more. |
| IInd division | 45% of the aggregate marks or more but less than 60%. |
| IIIrd division | below 45% of the aggregate marks; |