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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Tamilnadu - Subsection

Section 10(2)(ii) in Tamil Nadu Transfer of Development Rights Rules, 2019

(ii)FMB sketch / PLR extract for the site under reference duly attested by a revenue official not below the rank of Deputy Tahsildar