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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Gujarat - Subsection

Section 18(1) in Gujarat Shops and Establishments (Regulation of Employment and Conditions of Service) Act, 2019

(1)Every worker shall be allowed a weekly holiday with wages:Provided that the State Government may, by notification in the Official Gazette, fix different days as weekly holiday for different classes of shops and establishments or areas.