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[Cites 0, Cited by 0] [Section 55(7)] [Section 55] [Entire Act]

NCT Delhi - Subsection

Section 55(7)(b) in Delhi Juvenile Justice (Care and Protection of Children) Rules, 2009

(b)If there is a problem or suggestion that requires immediate attention, the chairperson of the Management Committee shall call for an emergency meeting of the Management Committee to discuss and take necessary action.