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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Tamilnadu - Subsection

Section 10(1)(b) in Tamil Nadu Home Guard Rules, 1963

(b)On completion of the fifteen days training, members of the Home Guard shall be required to come on alternate days for training of about an hour and half for fifteen days in First Aid, Fire-fighting and Rescue Work and musketry.