Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 72(1)] [Section 72] [Entire Act] State of Sikkim - Subsection Section 72(1)(ix) in The Sikkim Prisons Act, 2007 (ix)for regulation by numbers, length or character of sentences or otherwise, of the prisoners to be confined in each class of prison;