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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Himachal Pradesh - Subsection

Section 5(1)(xiii) in Abhilashi University (Establishment And Regulation) Act, 2014

(xiii)to develop and maintain twinning arrangement with centers of excellence in modern advanced technology in the developed countries for higher education training and research, including distance education subject to the University Grants Commission Act, 1956 (3 of 1956) and the regulations made thereunder;