Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Nagaland - Section

Section 282 in Nagaland Municipal Act, 2001

282. Provision of means for processing of solid wastes.

- The Municipality may, for the purpose of receiving, storing, treating, processing and disposing solid wastes or converting such solid wastes into compost, re-cycling or generation of energy, construct, acquire, operate, maintain, develop, and manage any work within or outside the municipal area.