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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Tamilnadu - Subsection

Section 1(3) in Madurai-Kamaraj University Act, 1965

(3)It applies to all [constituent colleges,] [Inserted by Tamil Nadu Universities Laws (Amendment) Act 2002 (Tamil Nadu Act No. 35 of2002).] colleges and institutions situate within the University area and affiliated to or approved by the University in accordance with the provisions of this Act or the statutes, ordinances and regulations made thereunder and also to all colleges and institutions deemed to be affiliated to or approved by the University under this Act.