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Himachal Pradesh High Court

Kavi Raj vs . State Of H.P. & Ors. on 21 September, 2022

Bench: Sabina, Sushil Kukreja

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Kavi Raj vs. State of H.P. & Ors.

CWP No.5148 of 2022 21.09.2022 Present: Mr. Panku Chaudhary, Advocate on behalf of Mr. Vinay Sharma, Advocate, for the petitioner.

Mr. Kunal Thakur, Deputy Advocate General, for respondent Nos.1 to 4 /State.

CWP No.5148 of 2022 & CMP No.10275 of 2022 Learned counsel for the petitioner requests for an adjournment.

As requested, list after one week.

( Sabina ) Judge (Sushil Kukreja) Judge 21st September, 2022 (reena) ::: Downloaded on - 21/09/2022 20:06:03 :::CIS