Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 55] [Entire Act] State of Jharkhand - Subsection Section 55(8) in Bihar Factories Rules, 1950 (8)Silver and Ribbon tappers.-The calendar drums and the lap school shall be provided with a guard to prevent access to the nip between the in-running rolls.
