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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6(1) in Uttar Pradesh Private Universities Act, 2019

(1)After the receipt of the report of the committee constituted under Section 5, if the State Government is satisfied that it is proper to establish the University, it may issue a 'Letter of Intent'.