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[Cites 0, Cited by 0] [Section 5(6)] [Section 5] [Entire Act]

State of Chattisgarh - Subsection

Section 5(6)(c) in Chhattisgarh Private Placement Agencies (Regulation) Rules, 2014

(c)Disclosure about the criminal investigation or proceedings, registered or commenced or pending or disposed of at any point of time;