Section 69(l) in The Bombay Public Trusts Act, 1950

[Cites 0, Cited by 0] [Section 69] [Entire Act]

State of Gujarat - Subsection

Section 69(l) in The Bombay Public Trusts Act, 1950

(l)power to file a suit under section 50;

(ll)[ power to frame, or modify scheme under section 50A] [This clause was inserted by Bombay 6 of 1960, Section 36.];