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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Tamilnadu - Subsection

Section 21(3) in Tamil Nadu Artists Social Security and Welfare Scheme, 2006

(3)The application for assistance specified in item (a)(ii) and (c)(ii) of sub-clause (1) shall be in Form X, for assistance specified in item (a)(i), (b) and (c)(i) of sub-clause (1) shall be in Form XI and for assistance specified in item (d), (e) and (f) of sub-clause (1) shall be in Form XII.