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[Cites 0, Cited by 0] [Section 220] [Entire Act]

Union of India - Subsection

Section 220(2) in The Coal Mines Regulations, 2011

(2)The rated capacity or legible load chart, where appropriate, of a crane, hoist, grab or winch shall be permanently marked on the structure and clearly visible, without in any case, exceeding the rated capacity.