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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Himachal Pradesh - Subsection

Section 5(1)(iv) in APG (Alakh Prakash Goyal) Shimla University Establishment and Regulation Act, 2012

(iv)to hold examinations and grant diplomas and certificates and confer degrees and other academic distinctions on persons, subject to recognition by any statutory body under any law, if required, and to withdraw any such diplomas, certificates, degrees or other academic distinctions for good and sufficient cause;