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[Cites 0, Cited by 0] [Section 46] [Entire Act]

State of Kerala - Subsection

Section 46(3) in THE THUNCHATH EZHUTHACHAN MALAYALAM UNIVERSITY ACT, 2013

(3)The General Council may approve the draft of a Statute and pass the Statute or may reject it or return it to the Executive Committee for re-consideration either in whole or in part together with amendments which the General Council may suggest.