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[Cites 0, Cited by 1] [Section 20] [Entire Act]

State of Tamilnadu - Subsection

Section 20(7) in Madurai-Kamaraj University Act, 1965

(7)to appoint the University Lecturers, University Readers, University Professors and the teachers and the servants of the University, fix their emoluments, if any, define their duties and the conditions of their services and provide for filling up of temporary vacancies;