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[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 23(2)(a) in The Telecom Consumers Protection and Redressal of Grievances Regulations, 2007

(a)inspect any Call Centre, Office of the Nodal Officer and the secretariat of the appellate authority and the records maintained under sub-regulation (1); or