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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Andhra Pradesh - Subsection

Section 18(3) in Andhra Pradesh Legal Metrology (Enforcement) Rules, 2011

(3)The Legal Metrology Officer shall maintain a register, in form approved by the Controller, which shall be written up from day-to-day and shall show the amount of fees and other charges collected during the day.