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Union of India - Section
Section 17 in The Indian Museum Act, 1910
17. [Repeals.]
- Rep.by the Amending Act, 1914 (10 of 1914), Section 3 and Schedule II.THE SCHEDULE(See sections 6 and 15)Land bounded-| onthe north side by the premises No.2, Sudder Street, and by SudderStreet; | |
| onthe west side by Chowringhee Road and by the premises No.29,Chowringhee Road (occupied United Service Club); | bythe Bengal |
| onthe south side by the premises No.29, Chowringhee Road, by KydStreet, and by the premises Chowringhee Lane, and | No.4, |
| onthe east side by the premises No.15, Kyd Street, and the premisesNos. 4, 3, 2 and 1, Lane, | Chowringhee |