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[Cites 0, Cited by 0] [Section 7A(1)] [Section 7A] [Entire Act]

State of Himachal Pradesh - Subsection

Section 7A(1)(b) in The Himachal Pradesh Non-Biodegradable Garbage (Control) Act, 1995

(b)for the purpose of determining whether and if so in what manner, any such functions are to be performed or whether any provisions of this Act or the rules made thereunder or any notice, order or direction served, made or, given under this Act is being or has been complied with; or