Gauhati High Court
Imaa Bishnupriya Manipuri (Ibm) vs The State Of Assam And 5 Ors on 20 June, 2025
Author: Nelson Sailo
Bench: Nelson Sailo
Page No.# 1/3
GAHC010202842024
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/5032/2024
IMAA BISHNUPRIYA MANIPURI (IBM),
A SOCIETY REGISTERED UNDER THE PROVISIONS OF THE SOCIETIES
REGISTRATION ACT, 1860 HAVING ITS REGISTRATION NO, RS/CA/243/P/66
AND HAS ITS REGISTERED OFFICE SITUATED AT RAM KRISHNA SARANI
SATSANG ASHRAM ROAD, SILCHAR, PIN- 788007, CACHAR ASSAM, IN
THE INSTANT PROCEEDING, THE PETITIONER SOCIETY IS REPRESENTED
BY ITS WORKING PRESIDENT, SRI KISHAR KUMAR SINHA, AGE ABOUT 51
YEARS, SON OF LATE KRISHNA MOHAN SINHA (EX-ARMY), PRESENTLY
RESIDING AT C/O. MR. NIRMAL BARMAN, HOUSE NO.9, CHANAKYA PATH,
G.S.ROAD, P.O. DISPUR, P.S. BHANGAGARH, GUWAHATI- 781005 IN THE
DISTRICT OF KAMRUP (M), ASSAM
VERSUS
THE STATE OF ASSAM AND 5 ORS
REPRESENTED BY THE SECRETARY, EDUCATION (ELEMENTARY)
DEPARTMENT, DISPUR, GUWAHATI, PIN- 781006
2:THE DIRECTOR
ELEMENTARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI- 781019
3:THE DIRECTOR
SOCIAL WELFARE
ASSAM
M.G. ROAD
UZANBAZAR
GUWAHATI
ASSAM
PIN- 781001
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4:THE DIRECTOR
STATE COUNCIL FOR EDUCATION RESEARCH TRAINING
KAHILIPARA
GUWAHATI
ASSAM
PIN- 781019
5:THE PRESIDENT
BISHNUPRIYA MANIPURI SAHITYA SABHA
ASSAM
HAVING ITS HEAD OFFICE SITUATED AT MANIKANTA BHAWAN
SARADAMANI LANE
COLLEGE ROAD
SILCHAR- 788004
IN THE DISTRICT OF CACHAR
ASSAM
6:THE PRESIDENT
NIKHIL BISHNUPRIYA MANIPURI SAHITYA PARISHAD (ASSAM)
HAVING ITS OFFICE AT C/O. SRI SHIBENDRA SINHA
CHINCOORIE ROAD
P.O. BHAKATPUR
P.S. SILCHAR (SADAR)
SILCHAR- 788005
DISTRICT- CACHAR
ASSAM
7:THE NIKHIL BISHNUPRIYA MANIPURI MAHASABHA
BHAKATPUR
SILCHAR-5
CACHAR
ASSAM (REPRESENTED BY THE GENERAL SECRETARY OF THE ABOVE
MAHASABHA
NAMELY
SHRI PARTHA SARATHI SINGHA
AGED ABOUT 45 YEARS
S/O LATE SANGRAMDEV SINGHA
OF VILL. RAJARGAON
P.O. PATHER KANDI
DIST. SRIBHUMI
ASSAM
Advocate for the Petitioner : MR. R P SARMAH, MR. D DOLEY,MS A DEKA,MS S P CHETRY
Advocate for the Respondent : SC, ELEM. EDU, MR N N UPADHYAYA,MR. H ISLAM (R6),MR
B SINHA (R6),SC, SCERT, ASSAM,GA, ASSAM
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BEFORE
HONOURABLE MR. JUSTICE NELSON SAILO
ORDER
20.06.2025 Mr. B. Sinha, learned counsel appears for the respondent Nos. 6 & 7 while Mr. H. Baruah, learned counsel appears for the respondent No. 4. Mr. B. Deuri, learned counsel appears for the respondent No. 3.
Mr. R.P. Sarmah, learned counsel for the petitioner is said to be out of station. On a prayer made on his behalf and not objected to by the other side, list the matter again after the ensuing summer vacation on a date to be fixed by the Registry.
JUDGE Comparing Assistant