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[Cites 0, Cited by 0] [Section 95(1)] [Section 95] [Entire Act]

State of Odisha - Subsection

Section 95(1)(k) in Orissa Value Added Tax Act, 2004

(k)Any book, document or account kept or found in his business premises or any place including a godown, warehouse, vehicle or vessel over which he has ultimate control does not relate to his business,